Muna Panda vs State
2024 Latest Caselaw 10473 Ori

Orissa High Court

Muna Panda vs State on 24 June, 2024

Author: D.Dash

Bench: D.Dash

                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                    CRA No.353 of 1992
                        Muna Panda                               .....               Appellant
                                                                         Represented By Adv

                                                                         Mr.Subham Sharma

                                                            -versus-
                        1. State                                 .....             Respondent
                                                                         Represented By Adv.

                                                                         Mr.P.K. Mohanty, ASC,

                                                           CORAM:
                                           THE HON'BLE MR. JUSTICE D.DASH
                                                           ORDER

24.06.2024 Order No.

11. 1. This matter is taken up through hybrid

arrangement (virtual/physical) mode.

2. Heard Mr.S.Sharma, learned counsel for the

Appellant and Mr.P.K.Mohanty, learned Additional

Standing Counsel for the Respondent.

3. Hearing being concluded; judgment is reserved.

(D. Dash) Judge

Basu

Location: HIGH COURT OF ORISSA : CUTTACK