Rama Putel vs State
2024 Latest Caselaw 10472 Ori

Orissa High Court

Rama Putel vs State on 24 June, 2024

Author: D.Dash

Bench: D.Dash

                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                    CRA No.294 of 1992
                         Rama Putel                              .....                 Appellant
                                                                         Represented By Adv

                                                                         Mr.B. Sahoo

                                                            -versus-
                         1. State                                .....             Respondent
                                                                         Represented By Adv.

                                                                         Mr.P.K. Mohanty, ASC,

                                                           CORAM:
                                           THE HON'BLE MR. JUSTICE D.DASH
                                                           ORDER

24.06.2024 Order No.

04. 1. This matter is taken up through hybrid

arrangement (virtual/physical) mode.

2. Heard learned counsel for the Appellant and

learned Additional Standing Counsel for the Respondent.

3. Hearing being concluded; judgment is reserved.

(D. Dash) Judge

Basu

Location: HIGH COURT OF ORISSA : CUTTACK