Turuda Kanhar vs State Of Odisha .... Opp. Party
2024 Latest Caselaw 10455 Ori

Orissa High Court

Turuda Kanhar vs State Of Odisha .... Opp. Party on 24 June, 2024

                                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                           CRLREV No.251 of 2014
                                Turuda Kanhar                   ....      Petitioner

                                                         Ms. P. Mohanty, Advocate

                                                     -versus-

                                State of Odisha                 ....     Opp. Party

                                                                 Mr. S. Patra, ASC

                             CORAM:
                                   JUSTICE SIBO SANKAR MISHRA

          Order                                     ORDER
           No.                                    24.06.2024
            07.            1.      Heard Ms. P. Mohanty, learned counsel for the

petitioner and Mr. Sasanka Patra, learned Additional Standing Counsel.

2. Hearing is concluded and Judgment is reserved.

(S.S. Mishra) Judge

amit

Location: HIGH COURT OF ORISSA, CUTTACK