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Kalyan Ranjan Sahoo vs Union Of India And Others .... Opposite ...
2024 Latest Caselaw 10415 Ori

Citation : 2024 Latest Caselaw 10415 Ori
Judgement Date : 24 June, 2024

Orissa High Court

Kalyan Ranjan Sahoo vs Union Of India And Others .... Opposite ... on 24 June, 2024

                                          IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                       W.P.(C) No. 489 of 2015

                                      Kalyan Ranjan Sahoo                          ....         Petitioner
                                                                              Mr. P.K. Bhuyan, Advocate
                                                                   -versus-
                                      Union of India and others                    ....   Opposite Parties


                                                             CORAM:
                                                   HON'BLE THE CHIEF JUSTICE
                                               HON'BLE MISS JUSTICE SAVITRI RATHO
                                                                   ORDER
             Order No.                                            24.06.2024
                                    I.A. No.3299 of 2024

08. This matter is taken up through Hybrid mode.

2. The writ petition bearing W.P.(C) No.489 of 2015 was disposed of by judgment dated 26.04.2021 by a coordinate Bench of this Court, where one of us (Ms. S. Ratho, J) was a member.

3. In the said disposed of matter, the petitioner has filed this interlocutory application seeking modification of the aforesaid judgment. The nature of relief the petitioner seeks by filing this interlocutory application will have the effect of modification of a final order, which cannot be entertained at this stage.

4. This interlocutory application is accordingly dismissed.





                                                                              (Chakradhari Sharan Singh)
                                                                                     Chief Justice


Digitally Signed                                                                    (Savitri Ratho)

Designation: Senior Stenographer                                                        Judge
Reason: Authentication
                 S. Behera

Location: High Court of Orissa, Cuttack Date: 25-Jun-2024 13:46:27

 
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