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Babuli Rout vs State Of Orissa .... Opp. Party
2024 Latest Caselaw 10356 Ori

Citation : 2024 Latest Caselaw 10356 Ori
Judgement Date : 21 June, 2024

Orissa High Court

Babuli Rout vs State Of Orissa .... Opp. Party on 21 June, 2024

                                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                    CRLREV No.573 of 2014

                                     Babuli Rout                        ....       Petitioner

                                                                   Mr.N.P. Parija, Advocate

                                                             -versus-
                                     State of Orissa                    ....     Opp. Party
                                                                              Mr.Sashanka
                                                                               Patra, AGA


                                 CORAM:
                                      JUSTICE SIBO SANKAR MISHRA
      Order                                                  ORDER
       No.                                                 21.06.2024
         07.                  1.           Heard Mr. Parija, learned counsel for the

petitioner and Mr. Patra, learned Addl. Government Advocate for the opposite party-State.

2. Hearing is concluded and judgment is reserved.

(S.S. Mishra) Judge subhasis

Location: High Court of Orissa, Cuttack.

 
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