Santosh Sasmal vs State Of Odisha And Others ..... ...
2024 Latest Caselaw 10325 Ori

Orissa High Court

Santosh Sasmal vs State Of Odisha And Others ..... ... on 21 June, 2024

Bench: B.R. Sarangi, G. Satapathy

                                      IN THE HIGH COURT OF ORISSA, AT CUTTACK
                                                       W.P.(C) No. 29923 of 2023

                 Santosh Sasmal                                    .....                                   Petitioner
                                                                                          Mr. S.K. Dalai, Advocate
                                                                  Vs.
                 State of Odisha and others                       .....                             Opposite Parties
                                                                                          Mr. Tarun Patnaik, ASC

                                                                         Mr. Subir Palit, Sr. Advocate along with
                                                                              Mr. P. Panda, Advocate (O.P.5) &

                                                                         Mr. D.K. Mohapatra, Advocate (O.P.9)

                                        CORAM:
                                           DR. JUSTICE B.R. SARANGI
                                           MR. JUSTICE G. SATAPATHY

                                                                          ORDER

21.06.2024

Order No. This matter is taken up through hybrid mode.

2. Heard learned counsel for the parties.

3. Hearing is concluded and judgment is reserved.

                                                                                      (DR. B.R. SARANGI)
                                                                                          JUDGE


                 Arun                                                                 (G. SATAPATHY)
                                                                                           JUDGE

Designation: ADR-cum-Addl. Principal Secretary