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Nilambar Behera vs Niranjan Barik & Ors
2024 Latest Caselaw 10295 Ori

Citation : 2024 Latest Caselaw 10295 Ori
Judgement Date : 20 June, 2024

Orissa High Court

Nilambar Behera vs Niranjan Barik & Ors on 20 June, 2024

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                            IN THE HIGH COURT OF ORISSA AT CUTTACK

                                               RSA No. 33 of 2003


               Nilambar Behera                             .....                        Appellant
                                                                               Mr. S.K. Dash, Adv.
                                                           -Versus-
               Niranjan Barik & Ors.                        .....                    Respondents


                                             CORAM:
                            THE HON'BLE MR. JUSTICE SASHIKANTA MISHRA
                                                          ORDER

20.06.2024

Order No.

06. 1. This matter is taken up through hybrid mode.

2. Hearing concluded. Judgment reserved.

(Sashikanta Mishra) Judge A.K. Rana

Designation: Personal Assistant

Date: 20-Jun-2024 19:39:51

 
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