Suchismita Rana vs Arun Kumar Mohapatra
2024 Latest Caselaw 10264 Ori

Orissa High Court

Suchismita Rana vs Arun Kumar Mohapatra on 20 June, 2024

Bench: Arindam Sinha, M.S.Sahoo

            IN THE HIGH COURT OF ORISSA AT CUTTACK
                           MATA No.309 of 2023
Suchismita Rana                                .....                  Appellant

                                                          Represented by Adv.-
                                                               Mr. B.C. Parija,
                                                                     Advocate

                                    -versus-
Arun Kumar Mohapatra                           .....                Respondent

                                                         Represented by Adv.-
                                                              Mr. S.J. Biswal,
                                                                    Advocate



                                  CORAM:
            THE HON'BLE MR. JUSTICE ARINDAM SINHA
                                     AND
                 THE HON'BLE MR. JUSTICE M.S.SAHOO
                                   ORDER

20.06.2024 Order No.

9. 1. Mr. Parija, learned advocate appears on behalf of appellant-

wife and submits, attempts at reconciliation have failed. Hence, he

will argue the appeal on merits. Mr. Biswal, learned advocate

appears on behalf of respondent-husband and reiterates, his client is

ready and willing to comply with direction for payment of

permanent alimony at ₹5,00,000/-.

2. By impugned judgment dated 17th August, 2023 the Family

Court had dissolved the marriage and directed aforesaid permanent

alimony. Mr. Parija has adjournment to demonstrate with reference

to pleadings and evidence that the Family Court erred in taking into

account facts as said in paragraph-17 of impugned judgment.

3. List on 3rd July, 2024.

(Arindam Sinha) Judge

(M.S. Sahoo) Judge Radha/Jyostna