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Vijay Shankar Singh Deo vs Pournavasi Singh Samanta
2024 Latest Caselaw 10261 Ori

Citation : 2024 Latest Caselaw 10261 Ori
Judgement Date : 20 June, 2024

Orissa High Court

Vijay Shankar Singh Deo vs Pournavasi Singh Samanta on 20 June, 2024

Bench: Arindam Sinha, M.S. Sahoo

                                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                         MATA No.19 of 2024
                                   Vijay Shankar Singh Deo                  ....             Appellant

                                                                            Represented By Adv. -
                                                                            Mr. S.K. Samantaraya,
                                                                            Advocate
                                                                -versus-

                                   Pournavasi Singh Samanta                 ....           Respondent

                                                                             Represented By Adv. -

                                                        CORAM:
                                          THE HON'BLE MR. JUSTICE ARINDAM SINHA
                                                                      AND
                                            THE HON'BLE MR. JUSTICE M.S. SAHOO

                                                                ORDER

20.06.2024 Order No.

01. 1. Mr. Samantaraya, learned advocate appears on behalf of appellant-husband and submits, his client is aggrieved by judgment dated 29th November, 2023 of the Family Court dismissing the civil proceeding for annulment of the marriage. The appeal has been filed in time.

2. Appellant will put in requisites for issuance of notice of appeal. The lower Court record be called for.

3. List on 11th July, 2024.

Judge

Designation: Junior Stenographer Reason: Authentication Location: HIGH COURT OF ORISSA Date: 20-Jun-2024 16:01:58 (M.S. Sahoo) Judge Jyoti

 
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