Nimai Charan Sahoo vs State Of Odisha & Others .... Opposite ...
2024 Latest Caselaw 10144 Ori

Orissa High Court

Nimai Charan Sahoo vs State Of Odisha & Others .... Opposite ... on 18 June, 2024

Author: Murahari Sri Raman

Bench: Murahari Sri Raman

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                 W.P.(C) No.37539 of 2023

                               Nimai Charan Sahoo                           ....           Petitioner
                                                                          Mr. S.K. Nayak, Advocate

                                                              -versus-
                               State of Odisha & others                     .... Opposite Parties

                                                                   Mr. Pusparaj Bharadwaj, ASC

                                                       CORAM:
                                       HON'BLE MR. JUSTICE MURAHARI SRI RAMAN

        Order No.                                             ORDER
           05.                                               18.06.2024

This matter is taken up through Hybrid Mode.

2. As requested by the learned counsel for the petitioner, list this matter on 04.07.2024. On that date, learned counsel for the petitioner shall apprise this Court as to whether the relief sought by the petitioner in this writ petition can be granted in view judgment of this Court in State of Odisha and another v. Joseph Barik, 2023 (II) ILR-CUT 361.

(M.S. Raman) Judge

Signed

Designation: Personal Assistant Reason: Authentication Location: Orissa High Court, Cuttack Date: 18-Jun-2024 16:31:19