Sarbeswar Pradhan vs The State Of Odisha & Ors. .... Opposite ...
2024 Latest Caselaw 10143 Ori

Orissa High Court

Sarbeswar Pradhan vs The State Of Odisha & Ors. .... Opposite ... on 18 June, 2024

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

                                    IN THE HIGH COURT OF ORISSA AT CUTTACK
                                              W.P.(C) No.9474 of 2020

                                  Sarbeswar Pradhan                    ....      Petitioner(s)
                                                                Mr. Sukanta Kumar Dalai, Adv.
                                                             -versus-
                                  The State of Odisha & Ors.            .... Opposite Party(s)
                                                                         Mr. Sonak Mishra, ASC

                                           CORAM:
                                           DR. JUSTICE S.K. PANIGRAHI

             Order                                          ORDER
             No.                                           18.06.2024

06. 1. This matter is taken up through hybrid arrangement.

2. Learned counsel for the State seeks some time to file

counter affidavit so also some judgments with respect to the

issue involved in the present Writ Petition.

3. List this matter on 2nd July, 2024.

(Dr. S.K. Panigrahi) Judge Ayaskanta

Designation: Personal Assistant

Location: High Court of Orissa Date: 18-Jun-2024 17:10:53