Ramesh Sahu @ Ramesh Kumar vs Manini Sahu @ Padhi And Another
2024 Latest Caselaw 85 Ori

Orissa High Court

Ramesh Sahu @ Ramesh Kumar vs Manini Sahu @ Padhi And Another on 2 January, 2024

Bench: Arindam Sinha, M.S. Sahoo

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                  MATA No. 82 of 2023


            Ramesh Sahu @ Ramesh Kumar               ....            Appellant
            Sahoo

                                            Mr. Debasis Tripathy, Advocate
                                        -versus-

            Manini Sahu @ Padhi and another          ....         Respondents




                      CORAM:
                                 JUSTICE ARINDAM SINHA
                                 JUSTICE M.S. SAHOO



                                         ORDER

02.01.2024

Order No.

3. 1. Mr. Tripathy, learned advocate appears on behalf of appellant-

husband. He submits, his client is aggrieved by judgment dated 16th

January, 2023 made by the family Court dissolving the marriage. The

appeal was filed in time.

2. Appellant will put in requisites for issuance of notice of appeal.

Lower Court record be called for.

// 2 //

3. List on 29th January, 2024.

(Arindam Sinha) Judge

(M.S. Sahoo) Judge Sks

Designation: PERSONAL ASSISTANT