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Snehalata Mishra vs Surendra Kumar
2024 Latest Caselaw 20 Ori

Citation : 2024 Latest Caselaw 20 Ori
Judgement Date : 2 January, 2024

Orissa High Court

Snehalata Mishra vs Surendra Kumar on 2 January, 2024

Bench: B.R. Sarangi, Murahari Sri Raman

                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                            CONTC No.10296 of 2023

          Snehalata Mishra                             .....                               Petitioner
                                                                      Mr. P.K. Pattanaik, Advocate
                                                       Vs.
          Surendra Kumar, IAS &                        .....                        Opposite Parties
          Another
                                                                           Mr. L. Samantaray, AGA
                             CORAM:
                                ACTING CHIEF JUSTICE DR. B.R. SARANGI
                                MR. JUSTICE MURAHARI SRI RAMAN

                                                               ORDER

02.01.2024 Order No. This matter is taken up through hybrid mode.

01.

2. Heard Mr. P.K. Pattanaik, learned counsel appearing for the Petitioner.

3. It appears that the judgment dated 27.09.2022 passed by this Court in W.P.(C) No.2795 of 2007 has not yet been complied with.

4. Let the Opposite Parties comply with the same, if not already complied with in the meantime, within a period of three months from the date of communication/production of certified/authenticated copy of this order by the Petitioner.

5. Contempt petition is, accordingly, disposed of.

(DR. B.R. SARANGI) ACTING CHIEF JUSTICE

Laxmikant

Signed by: LAXMIKANT MOHAPATRA (M.S. RAMAN) Designation: SENIOR STENOGRAPHER Reason: Authentication JUDGE Location: HIGH COURT OF ORISSA, CUTTACK Date: 03-Jan-2024 13:00:38

 
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