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Saroj Kumar Das vs State Of Odisha
2024 Latest Caselaw 120 Ori

Citation : 2024 Latest Caselaw 120 Ori
Judgement Date : 3 January, 2024

Orissa High Court

Saroj Kumar Das vs State Of Odisha on 3 January, 2024

Author: S.K. Sahoo

Bench: S.K. Sahoo

             IN THE HIGH COURT OF ORISSA AT CUTTACK

                           CRLA No.630 of 2023

              Saroj Kumar Das                     ....      Appellant

                                 Mr. P.K. Dutta, Advocate

                                       -versus-

              State of Odisha                     ....    Respondent

                                 Mr. Rajesh Tripathy
                                 Addl. Standing Counsel

                                 CORAM:
                            JUSTICE S.K. SAHOO
                                   ORDER
Order No.                        03.01.2024

   02.           This   matter    is    taken     up   through   Hybrid

arrangement (video conferencing/physical mode).

Since one of the offences under which the appellant is found guilty is under section 376(3) of the Indian Penal Code, let an extra copy of the appeal memo, the impugned judgment along with all its annexrues be served on the learned counsel for the State by tomorrow (04.01.2024), who shall send the same to the Inspector in-charge of Balasore Town police station for its service on the informant in (Balasore Town P.S. Case No.277 of 2019) intimating her that the matter will be taken up in the week commencing from 22nd January 2024 and if she so likes, she can engage a counsel to oppose the prayer // 2 //

for bail. A written proof regarding service of notice be obtained from the informant.

Learned counsel for the appellant submitted that he has supplied the deposition copies of the witnesses examined in the learned trial Court to the learned counsel for the State.

List this matter in the week commencing from 22.01.2024.

Instruction regarding sufficiency of service of notice on the informant be obtained in the meantime.

( S.K. Sahoo) Judge

sipun

Designation: Junior Stenographer Reason: Authentication Location: HIGH COURT OF ORISSA. CUTTACK Date: 04-Jan-2024 10:38:19

 
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