Dillip Ranjan Nayak vs Himadri Nandini Swain
2024 Latest Caselaw 111 Ori

Orissa High Court

Dillip Ranjan Nayak vs Himadri Nandini Swain on 3 January, 2024

Bench: Arindam Sinha, M.S. Sahoo

                                         IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                          MATA No.301 of 2023

                                    Dillip Ranjan Nayak                      ....            Appellant

                                                                          Mr. B.P. Mohanty, Advocate
                                                                -versus-

                                    Himadri Nandini Swain                    ....          Respondent

                                                                             Mr. P.S. Nayak, Advocate

                                            CORAM:
                                                         JUSTICE ARINDAM SINHA
                                                         JUSTICE M.S. SAHOO
                                                                ORDER

03.01.2024 Order No.

03. 1. Mr. Mohanty, learned advocate appears on behalf of appellant-

husband. He submits, his client is aggrieved by judgment dated 3rd August, 2023 made by the family Court dismissing the civil proceeding of his client seeking dissolution of the marriage.

2. Mr. Nayak, learned advocate appears on behalf of respondent- wife.

3. Report is that the appeal was filed in time. It is admitted. The lower Court record be called for.

4. List on 17th January, 2024.

                                                                                  (Arindam Sinha)
                                                                                        Judge



Digitally Signed                                                                     Judge

Designation: Junior Stenographer Reason: Authentication Location: HIGH COURTJyoti/Radha OF ORISSA Date: 03-Jan-2024 18:44:25