Orissa High Court
Benudhar Behera And Others vs State Of Odisha And Others on 29 September, 2023
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No. 19875 of 2019 & Batch
W.P.(C) No. 19875 of 2019
Benudhar Behera and others .... Petitioners
Mr. Budhadev Routray, Senior Advocate
Assisted by Mr. J. Biswal and Mr. S. Sekhar, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. P.K. Muduli, Additional Government Advocate
Mr. Kalyan Patnaik, Advocate
W.P.(C) No.30991 of 2021
Srikanta Kumar Jena .... Petitioner
Mr. Manoranjan Mohanty, Senior Advocate
Assisted by Mr. Alok Kumar Panda, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. P.K. Muduli, Additional Government Advocate
W.P.(C) No.31139 of 2021
Santosh Kumar Gouda .... Petitioner
Mr. Manoranjan Mohanty, Senior Advocate
Assisted by Mr. Alok Kumar Panda, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. P.K. Muduli, Additional Government Advocate
W.P.(C) No.31140 of 2021
Bibhuti Bhusan Nayak .... Petitioner
Mr. Manoranjan Mohanty, Senior Advocate
Assisted by Mr. Alok Kumar Panda, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. P.K. Muduli, Additional Government Advocate
Page 1 of 4
W.P.(C) No.32527 of 2021
Gokul Chandra Nayak .... Petitioner
Mr. Manoranjan Mohanty, Senior Advocate
Assisted by Mr. Alok Kumar Panda, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. P.K. Muduli, Additional Government Advocate
W.P.(C) No.32541 of 2021
Birendranath Sing .... Petitioner
Mr. Manoranjan Mohanty, Senior Advocate
Assisted by Mr. Alok Kumar Panda, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. P.K. Muduli, Additional Government Advocate
W.P.(C) No.32544 of 2021
Prafulla Kumar Parida .... Petitioner
Mr. Manoranjan Mohanty, Senior Advocate
Assisted by Mr. Alok Kumar Panda, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. P.K. Muduli, Additional Government Advocate
W.P.(C) No.32546 of 2021
Budhadev Samal .... Petitioner
Mr. Manoranjan Mohanty, Senior Advocate
Assisted by Mr. Alok Kumar Panda, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. P.K. Muduli, Additional Government Advocate
W.P.(C) No.32582 of 2021
Rajendra Kumar Swain .... Petitioner
Mr. Manoranjan Mohanty, Senior Advocate
Assisted by Mr. Alok Kumar Panda, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. P.K. Muduli, Additional Government Advocate
Page 2 of 4
W.P.(C) No.32585 of 2021
Ranjan Kumar Pattnayak .... Petitioner
Mr. Manoranjan Mohanty, Senior Advocate
Assisted by Mr. Alok Kumar Panda, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. P.K. Muduli, Additional Government Advocate
W.P.(C) No.32598 of 2021
Satish Chandra Behera .... Petitioner
Mr. Manoranjan Mohanty, Senior Advocate
Assisted by Mr. Alok Kumar Panda, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. P.K. Muduli, Additional Government Advocate
W.P.(C) No.33622 of 2021
Malaya Kumar Pradhan .... Petitioner
Mr. Manoranjan Mohanty, Senior Advocate
Assisted by Mr. Alok Kumar Panda, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. P.K. Muduli, Additional Government Advocate
W.P.(C) No.33992 of 2021
Rohit Kumar Nayak .... Petitioner
Ms. Subhashree Mohanty, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. P.K. Muduli, Additional Government Advocate
CORAM:
THE CHIEF JUSTICE
JUSTICE SAVITRI RATHO
ORDER
Order No. 29.09.2023
22. 1. These matters are taken up by a separate notice.
2. The judgment in these matters was reserved on 24th August,
2023. The matters are released from the reserve list.
3. Let these matters be listed on 17th October, 2023 before the
appropriate Bench for hearing.
(S. Talapatra)
Chief Justice
(Savitri Ratho)
Judge
S.K. Guin
Signature Not Verified
Digitally Signed
Designation: Personal Assistant
Reason: Authentication
Location: High Court of Orissa, Cuttack
Date: 03-Oct-2023 10:10:37
