Mahammed Naseer vs Assistant Director
2023 Latest Caselaw 11727 Ori

                                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                         BLAPL No.7356 of 2023
                                          Mahammed Naseer                       ....         Petitioner
                                                                               Mr. Tanmay Mishra, Adv.
                                                                    -versus-
                                          Assistant Director,                  ....      Opposite Parties
                                          Enforcement Directorate,
                                          Government of India, Kolkata
                                                                                    Mr. G. Agarwal, Adv.



                                                        CORAM:
                                                        DR. JUSTICE S.K. PANIGRAHI

                   Order                                           ORDER
                   No.                                            26.09.2023

05. 1. This matter is taken up through hybrid arrangement.

2. Heard learned counsel for the Parties.

3. Hearing is concluded. Judgment/ order is reserved.

( Dr. S.K. Panigrahi) Judge

B.Jhankar

Signature Not Verified Digitally Signed Signed by: BHABAGRAHI JHANKAR Designation: Assistant Registrar-cum-Senior Secretary Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 27-Sep-2023 18:43:13