Sudam Sahu vs Smt. Kuntala Sahu
2023 Latest Caselaw 11711 Ori

                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                 RSA NO.226 OF 2019

                             Sudam Sahu                      ....                      Appellant
                                                                     Mr.B. Panigrahi, Advocate

                                                          -versus-
                             Smt. Kuntala Sahu                ....                  Respondent
                                                                         Mr.S. Dash, Advocate
                                      CORAM:
                                      MR. JUSTICE D.DASH
                                                      ORDER

                Order No.                            26.09.2023
                  12.          1.         This matter is taken up through hybrid arrangement

(virtual/physical) mode.

2. Heard learned counsel for the Appellant and learned counsel for the Respondent.

4. Hearing being concluded; judgment is reserved.

(D. Dash), Judge.

Gitanjali

Signature Not Verified Digitally Signed Signed by: GITANJALI NAYAK Reason: Authentication Location: OHC Date: 29-Sep-2023 16:19:05