Priyanka Jha @ Devi vs State Of Orissa
2023 Latest Caselaw 11653 Ori

                                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                     JCRLA NO.49 OF 2012

                                   Priyanka Jha @ Devi                   ....            Appellant
                                                                              Mr.M. Das,Advocate


                                                              -versus-

                                   State of Orissa                       ....         Respondent
                                                                           Mr. S.K.Nayak, AGA

                                             CORAM:
                                             MR. JUSTICE D.DASH
                                             MR. JUSTICE A.C. BEHERA
                                                         ORDER

25.09.2023 Order No.

06. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Heard Mr. M. Das, learned counsel for the Appellant and Mr. S. K. Nayak, learned Additional Government Advocate.

3. Hearing being concluded; Judgment is reserved.

(D. Dash), Judge.

(A.C. Behera), Judge.

Utkalika

Signature Not Verified Digitally Signed Signed by: UTKALIKA NAYAK Designation: Junior Stenographer Reason: Authentication Location: High Court of Orissa Date: 28-Sep-2023 11:59:48