Citation : 2023 Latest Caselaw 11636 Ori
Judgement Date : 25 September, 2023
IN THE HIGH COURT OF ORISSA AT CUTTACK
RVWPET NO. 122 OF 2023
Dr. Pravabati Kar .... Petitioner
Mr. Surendra Nath Kar, Advocate
-versus-
State of Odisha and others .... Opp. Parties
Mr. A.R. Dash,
Additional Government Advocate
CORAM:
JUSTICE K.R. MOHAPATRA
ORDER
Order No. 25.09.2023 1. 1. This matter is taken up through hybrid mode.
2. Mr. Kar, learned counsel submits that against the order sought to be reviewed, the Petitioner has preferred W.A. No.695 of 2023. On 1st August, 2023, the Hon'ble Division Bench passed the following order:
1. This matter is taken up through hybrid mode.
2. At the request of Mr. S.N. Kar, learned counsel appearing for the Appellant, let the matter be listed on 04.09.2023.
3. We are apprised that the Appellant has filed a review petition challenging the same judgment, which is challenged in this writ appeal. Let the Appellant take a call in which forum, he would pursue the remedy.
4. Mr. D.K. Mohanty, learned Additional Government Advocate has appeared for the Respondents.
5. The brief of RVWPET No. 122 of 2023 be placed before the appropriate court on the date as fixed."
// 2 //
3. Mr. Kar, learned counsel for the Petitioner prays for a week's time to take a decision as to whether he would pursue the writ appeal or review petition.
4. Put up this matter on 4th October, 2023.
(K.R. Mohapatra) bks Judge
Signature Not Verified Digitally Signed Signed by: BIJAY KUMAR SAHOO Reason: Authentication Location: High Court of Orissa, Cuttack Date: 26-Sep-2023 14:54:19
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