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Biju Janta Dal And Another vs Unknown
2023 Latest Caselaw 11601 Ori

Citation : 2023 Latest Caselaw 11601 Ori
Judgement Date : 22 September, 2023

Orissa High Court
Biju Janta Dal And Another vs Unknown on 22 September, 2023
  IN THE HIGH COURT OF ORISSA AT CUTTACK
       W.P.(C) No. 20219 of 2022 and 18149 of 2021

Biju Janta Dal and another         ....       Petitioners

                  Mr. Ashok Kumar Parija, Sr. Advocate,
                        Mr. Ramesh Singh, Sr.Advocate
                           Mr. Arnab Behera, Advocate
                        And Ms. Adyasa Kar, Advocate
                        -versus-

Chief Commissioner of Income       ....         Opposite
Tax and others                                 Parties

                   Mr. R.Chimanka, Senior Additional
             Standing Counsel along with Mr.A.Kedia,
                  Junior Standing Counsel for Revenue
             Mr.R.P.Kar, Senior Advocate for O.P. no.3

Biju Janta Dal and Another         ....       Petitioners
(in WP(C) No. 18149 of 2021)

                  Mr. Ashok Kumar Parija, Sr. Advocate,
                        Mr. Ramesh Singh, Sr.Advocate
                           Mr. Arnab Behera, Advocate
                        And Ms. Adyasa Kar, Advocate
                        -versus-

Chief Commissioner of Income       ....         Opposite
Tax and others                                 Parties

                  Mr. R.Chimanka, Senior Additional
            Standing Counsel along with Mr.A.Kedia,
                 Junior Standing Counsel for Revenue
            Mr.R.P.Kar, Senior Advocate for O.P. No.3



                                                     Page 1 of 2
                                         CORAM:
                                        DR. JUSTICE S.K. PANIGRAHI
                                        JUSTICE G. SATAPATHY

                                                     ORDER

Order No. 22.09.2023

07. 1. This matter is taken up through hybrid arrangement.

2. Heard learned counsel for the Parties.

3. Hearing is concluded. Judgment/order is reserved.

(Dr.S.K.Panigrahi) Judge

(G. Satapathy) Judge

Kishore

Signature Not Verified Digitally Signed Signed by: KISHORE KUMAR SAHOO Designation: Secretary Reason: Authentication Location: High Court of Orissa Date: 22-Sep-2023 16:50:35

 
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