Prabhati Chhatria vs State Of Odisha And Ors
2023 Latest Caselaw 11593 Ori

                                                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                         W.P.(C) No.35295 of 2022
                                           Prabhati Chhatria                  ....            Petitioner
                                                                           Mr. Amit Prasad Bose, Adv.
                                                                    -versus-
                                           State of Odisha and Ors.          ....     Opposite Parties
                                                                         Mr. Ch. Satyajit Mishra, AGA
                                                                    Mr. HImansu Sekhar Mishra, Adv.
                                                                                            (for O.P.5)



                                                        CORAM:
                                                        DR. JUSTICE S.K. PANIGRAHI

                     Order                                           ORDER
                     No.                                            22.09.2023

06. 1. This matter is taken up through hybrid arrangement.

2. Heard learned counsel for the Parties.

3. Hearing is concluded. Judgment/ order is reserved.

( Dr. S.K. Panigrahi) Judge

B.Jhankar

Signature Not Verified Digitally Signed Signed by: BHABAGRAHI JHANKAR Designation: Assistant Registrar-cum-Senior Secretary Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 25-Sep-2023 11:18:50