Harasamani Kantha vs State Of Odisha And Ors
2023 Latest Caselaw 11529 Ori

                                                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                         W.P.(C) No.2826 of 2023
                                           Harasamani Kantha                  ....            Petitioner
                                                                      Mr. Prajit Kumar Pradhan, Adv.
                                                                    Mr. Meru Sagar Samantaray, Adv.
                                                                                    Ms. J.J. Jyoti, Adv.
                                                                    -versus-
                                           State of Odisha and Ors.          ....     Opposite Parties
                                                                         Mr. Ch. Satyajit Mishra, AGA

                                                        CORAM:
                                                        DR. JUSTICE S.K. PANIGRAHI

                     Order                                           ORDER
                     No.                                            21.09.2023

03. 1. This matter is taken up through hybrid arrangement.

2. Heard learned counsel for the Parties.

3. Hearing is concluded. Judgment/ order is reserved.

( Dr. S.K. Panigrahi) Judge

B.Jhankar

Signature Not Verified Digitally Signed Signed by: BHABAGRAHI JHANKAR Designation: Assistant Registrar-cum-Senior Secretary Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 22-Sep-2023 19:41:00