Prakash Chandra Das vs State Of Odisha And Others
2023 Latest Caselaw 11457 Ori

                                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                    W.P.(C) No. 7388 of 2023

                                  Prakash Chandra Das                ....              Petitioners
                                  and others
                                                                             Mr. G. Mishra, Sr.
                                                                            Advocate, Advocate
                                                                -Versus -
                                  State of Odisha and others         ....             Opp. Parties
                                                                                  Mr. T.K. Patnaik,
                                                                               Additional Standing
                                                                                           Counsel
                                                                                    Mr. B. Routray,
                                                                                      Sr. Advocate
                                                                              (For O.P.Nos. 15, 24,
                                                                                        25 and 26)
                                                                               Mr. K.P. Mishra, Sr.
                                                                                          Advocate
                                                                              (For O.P. Nos. 12, 13
                                                                                            and 14)




                                                CORAM:
                                                  JUSTICE SASHIKANTA MISHRA
                                                              ORDER_
                                                             21.09.2023

            Order No.
                                       1.

This matter is taken up through hybrid mode.

2. Hearing is concluded. Judgment reserved.

3. Parties may file their note of submissions and memo of citations, if any within a week.

(Sashikanta Mishra) Judge Signature Not Verified Digitally Signed Signed by: BHIGAL CHANDRA TUDU Designation: Senior Stenographer Reason: Authentication BC.Tudu Location: Orissa High Court, Cuttack Date: 24-Sep-2023 15:59:37