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Mira Sana And Others vs Union Of India
2023 Latest Caselaw 11347 Ori

Citation : 2023 Latest Caselaw 11347 Ori
Judgement Date : 15 September, 2023

Orissa High Court
Mira Sana And Others vs Union Of India on 15 September, 2023
                     IN THE HIGH COURT OF ORISSA AT CUTTACK

                                      FAO No.420 of 2023

            Mira Sana and Others                        ....         Appellants
                                               Mr. Debasish Patnaik, Advocate
                                       -versus-
            Union of India, represented through its
            General Manager, South Eastern ....                 Respondents
            Railway, Kolkata
                                       Mr. C.K. Pradhan, Sr. Panel Counsel

                        CORAM:
                        JUSTICE B. P. ROUTRAY

                                         ORDER

15.9.2023 Order No.

01. 1. The matter is taken up through Hybrid mode.

2. Heard Mr. D. Patnaik, learned counsel for the claimant - Appellants and Mr. C.K. Pradhan, learned Senior Panel Counsel for Respondent - Union of India.

3. It is submitted on behalf of the Appellants that challenge in the present appeal against the direction of keeping 90% of the compensation amount in fixed deposit is covered by a similar judgment of this court.

4. It is admitted by both parties that the challenge in the present appeal is squarely covered by the decision of this Court rendered in FAO No.262 of 2020 and batch, disposed of on 9 th September, 2021.

5. Accordingly, present appeal is disposed of in terms of the principles decided in said decision of this Court with a direction to disburse entire compensation amount among all the five claimants by keeping 50% of the share fall due to each claimant in fixed deposits in their names separately in any Nationalized bank for a period of five years.

6. With aforesaid observation and direction, the FAO is disposed of.

7. Urgent certified copy of this order be granted on proper application.

( B.P. Routray) Judge

M.K. Panda

Signature Not Verified Digitally Signed Signed by: MANAS KUMAR PANDA Designation: Senior Steno Reason: Authentication Location: OHC, Cuttack Date: 18-Sep-2023 19:16:34

 
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