Mahendra Kumar vs Odisha Industrial
2023 Latest Caselaw 11308 Ori

                                            IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                  W.P.(C) No. 20376 of 2023

                                  Mahendra Kumar                    ....            Petitioner
                                  Sundaray

                                                                           Mr. S.K.Mishra,
                                                                                 Advocate
                                                               -Versus -
                                  Odisha         Industrial         ....     Opposite Parties
                                  Infrastructure
                                  Development Corporation,
                                  (IDCO), Bhubaneswar and
                                  others
                                                                           Mr. P.K. Mohanty,
                                                                                Sr. Advocate

                                               CORAM:
                                                 JUSTICE SASHIKANTA MISHRA
                                                             ORDER_
                                                            14.09.2023

            Order No.
                                       1.

This matter is taken up through hybrid mode.

2. Hearing is concluded. Judgment reserved.

(Sashikanta Mishra) Judge

Signature Not Verified Digitally Signed Signed by: BHIGAL CHANDRA TUDU Designation: Senior Stenographer Reason: Authentication Location: Orissa High Court, Cuttack Date: 17-Sep-2023 18:09:31 B.C.Tudu