Mamata Bidhar vs State Of Odisha And Others
2023 Latest Caselaw 11307 Ori

                                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                       W.P.(C) No. 20402 of 2010

                 Mamata Bidhar                                  .....                                   Petitioner
                                                                           Mr. K.P. Mishra, Sr. Advocate along
                                                                                with Mr. L. Dwivedi, Advocate
                                                                Vs.
                 State of Odisha and others                     .....                             Opposite Parties
                                                                                        Mr. A.K. Mishra, AGA
                                                                               Mr. Y. Parekh, Advocate (O.P.5)
                                        CORAM:
                                           DR. JUSTICE B.R. SARANGI
                                           MR. JUSTICE MURAHARI SRI RAMAN

                                                                         ORDER

14.09.2023

Order No. This matter is taken up through hybrid mode.

2. Heard learned counsel for the parties.

3. Hearing is concluded and judgment is reserved.

                                                                                     (DR. B.R. SARANGI)
                                                                                          JUDGE


                 Arun                                                                 (M.S. RAMAN)
                                                                                        JUDGE

Signature Not Verified Digitally Signed Signed by: ARUN KUMAR MISHRA Designation: ADR-cum-Addl. Principal Secretary Reason: Authentication Location: High Court of Orissa Date: 14-Sep-2023 16:49:40