Citation : 2023 Latest Caselaw 11297 Ori
Judgement Date : 14 September, 2023
IN THE HIGH COURT OF ORISSA AT CUTTACK
MATA No. 226 of 2023
1. Deeptimayee Behera
2. Disha Daksyani Behera @ Jisa
Dakshayani Behera ..... Appellants
Mr. P. Ranjan, Adv.
Vs.
Jitendra Behera ..... Respondent
CORAM:
JUSTICE SAVITRI RATHO
JUSTICE M.S. SAHOO
ORDER
14.09.2023 Order No. (Through hybrid mode)
1. This appeal has been filed by the appellant, challenging the judgment dated 27.04.2023 passed by the learned Judge, Family Court, Angul in Civil Proceeding No. 107 of 2021 and praying for enhancement of the quantum of maintenance awarded to the appellants who are the wife and daughter of the respondent.
2. Heard Mr. P. Ranjan, learned counsel for the appellant.
3. Issue notice on the question of admission to the sole respondent by Registered Post with A.D returnable within four weeks. Requisites shall be filed by 18.09.2023.
4. List this case on 10.11.2023 along with MATA No. 225 of 2023.
(Savitri Ratho) Judge Sukanta
Signature Not Verified Digitally Signed (M.S. Sahoo) Signed by: SUKANTA KUMAR BEHERA Designation: Senior Stenographer Judge Reason: Authentication Location: Orissa High Court, Cuttack Date: 14-Sep-2023 21:47:08
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