Bansidhar Muduli vs Dr. Arabinda Kumar Padhi
2023 Latest Caselaw 11240 Ori

Citation : 2023 Latest Caselaw 11240 Ori
Judgement Date : 13 September, 2023

Orissa High Court

Bansidhar Muduli vs Dr. Arabinda Kumar Padhi on 13 September, 2023

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                  CONTC No.195 of 2023

                           Bansidhar Muduli                       ....                    Petitioner
                                                                        Mr. D.P. Pradhan, Advocate


                                                   -versus-
                           Dr. Arabinda Kumar Padhi,
                           I.A.S. and Others          ....                         Opposite Parties
                                                                               Mr. S.K. Samal, AGA

                                                 CORAM:
                                      JUSTICE BIRAJA PRASANNA SATAPATHY

                                                                ORDER

13.09.2023 Order No.

01. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical) Mode.

2. Heard learned counsel for the parties.

3. Learned counsel for the Petitioner is directed to provide the proof regarding service of copy of the judgment dated 09.05.2022 on the Opposite Parties/Contemnors.

4. As requested, list this matter next week.

(Biraja Prasanna Satapathy) Judge

Basudev

Signature Not Verified Digitally Signed Signed by: BASUDEV SWAIN Reason: Authentication of order Location: High Court of Orissa, Cuttack Date: 14-Sep-2023 17:57:58