Bhagaban Mahapatra vs State Of Odisha
2023 Latest Caselaw 11123 Ori

                                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                     JCRLA NO.78 OF 2011

                                   Bhagaban Mahapatra                    ....            Appellant
                                                                                  Mrs. M.K. Das,
                                                                                       Advocate

                                                              -versus-

                                   State of Odisha                       ....         Respondent
                                                                         Mr. P.K. Mohanty, ASC

                                             CORAM:
                                             MR. JUSTICE D.DASH
                                             MR. JUSTICE A.C. BEHERA
                                                         ORDER

11.09.2023 Order No.

04. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Heard Mrs. M. K. Das, learned counsel for the Appellant and Mr. P. K. Mohanty, learned Additional Standing Counsel.

3. Hearing being concluded; Judgment is reserved.

(D. Dash), Judge.

(A.C. Behera), Judge.

Utkalika

Signature Not Verified Digitally Signed Signed by: UTKALIKA NAYAK Designation: Junior Stenographer Reason: Authentication

Date: 13-Sep-2023 11:10:05