Manoranjan Tarei @ Tarai vs State Of Odisha And Another
2023 Latest Caselaw 11121 Ori

                              IN THE HIGH COURT OF ORISSA AT CUTTACK
                                        CRLMC No. 2402 of 2023
                 Manoranjan Tarei @ Tarai         ....                     Petitioner
                                                     Mr. Sanket Kanungo, Advocate
                                              Versus
                 State of Odisha and Another      ....              Opposite Parties
                                                            Mr. S.S. Pradhan, AGA
                         CORAM:
                                   JUSTICE SAVITRI RATHO
                                                      ORDER

11.09.2023 Order No. 04 (Through hybrid mode)

1. Mr. Sanket Kanungo, learned counsel for the petitioner files copy

of the judgment of the Hon'ble Supreme Court in the case of Kanchan

Sharma vrs. State of Uttar Pradesh and Another reported in (2021) 13

SCC 806, of this Court in the case of Prahallad Behera and Others vrs.

State of Orissa reported in (2023) 91 OCR-718 and of the High Court of

Punjab and Haryana at Chandigarh in the case of State of Haryana vrs.

Darshan Lal and Another reported in 2023 SCC Online P&H 445.

2. List of citations is provided to Mr. S.S. Pradhan, learned

Additional Government Advocate.

3. List this matter on 14.09.2023 for further hearing.

Signature Not Verified Digitally Signed Signed by: PUSPANJALI MOHAPATRA .........................

Designation: Personal Assistant Reason: Authentication (Savitri Ratho) Location: Orissa High Court Date: 11-Sep-2023 19:04:28 Judge puspa