Daman Pratirodha Mancha vs State Of Orissa & Ors
2023 Latest Caselaw 11018 Ori

                               IN THE HIGH COURT OF ORISSA AT CUTTACK

                                             W.P (C) No. 9742 of 2006

                Daman Pratirodha Mancha,                 .....                                Petitioner
                Ganjam                                                        Mr. P.K. Jena, Advocate

                                                         Vs.
                State of Orissa & Ors.                   .....                        Opposite Parties
                                                                               Mr. A.K. Mishra, AGA

                                CORAM:
                                   DR. JUSTICE B.R. SARANGI
                                   MR. JUSTICE MURAHARI SRI RAMAN

                                                                ORDER

08.09.2023

Order No. This matter is taken up through hybrid mode.

2. Heard Mr. P.K. Jena, learned counsel appearing for the petitioner and Mr. A.K. Mishra, learned Additional Government Advocate appearing for the State-opposite parties.

3. Hearing is concluded and judgment is reserved.

(DR. B.R. SARANGI) JUDGE

Alok (M.S. RAMAN) Signature Not Verified JUDGE Digitally Signed Signed by: ALOK RANJAN SETHY Designation: Secretary Reason: Authentication Location: Orissa High Court Date: 08-Sep-2023 14:50:51