Sri Pradyumna Kumar Lath vs Asst. Commissioner Of Income Tax
2023 Latest Caselaw 11012 Ori

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                         W.P.(C) No.36316 of 2022
                        Sri Pradyumna Kumar Lath         ....       Petitioner
                                                           Mr.R.P.Kar, Sr. Advocate

                                                 -versus-
                        Asst. Commissioner of Income Tax, .... Opposite parties
                        Rourkela Circle and others
                                         Mr.S.S.Mohapatra, Senior Standing Counsel

                                   CORAM:
                                   DR. JUSTICE S.K. PANIGRAHI
                                   MR JUSTICE G. SATAPATHY

                                                  ORDER

08.09.2023 Order No.

03. 1. This matter is taken up through hybrid arrangement.

2. Heard learned counsel for the Parties.

3. Hearing is concluded. Judgment/order is reserved.

(Dr.S.K.Panigrahi) Judge

(G.Satapathy) Judge

Kishore Signature Not Verified Digitally Signed Signed by: KISHORE KUMAR SAHOO Designation: Secretary Reason: Authentication Location: High Court of Orissa Date: 08-Sep-2023 17:28:26