Kd Gold And Diamonds Private vs M/S.Khimkji & Sons
2023 Latest Caselaw 10935 Ori

Citation : 2023 Latest Caselaw 10935 Ori
Judgement Date : 5 September, 2023

Orissa High Court

Kd Gold And Diamonds Private vs M/S.Khimkji & Sons on 5 September, 2023

                                          IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                     FAO No.105 of 2023

                                KD Gold and Diamonds Private             ....          Appellant
                                Limited
                                                                Mr. P.K. Rath, Senior Advocate
                                                           -versus-
                                M/s.Khimkji & sons                       ....        Respondent
                                                            Mr. G. Mukherjee, Senior Advocate

                                            CORAM:
                                            JUSTICE B. P. ROUTRAY

                                                         ORDER

05.09.2023 Order No.

07. 1. I.A. No.741 of 2023 has been filed by the Respondent praying to adduce additional evidence and it is submitted that the objection thereto has been filed by the Appellant. Place the I.A. along with the objection on record.

2. Heard Mr. P.K. Rath, learned Senior Advocate for the Appellant and Mr. G. Mukherjee, learned Senior Advocate for the Respondent further.

3. Hearing is concluded and judgment is reserved.

( B.P. Routray) Judge

B.K. Barik

Signature Not Verified Digitally Signed Signed by: BASANTA KUMAR BARIK Reason: Authentication Location: High Court of Orissa, Cuttack Date: 08-Sep-2023 16:58:10