Mrs.Sasmita Sahoo And Others vs State Of Odisha & Others
2023 Latest Caselaw 10575 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                               W.P.(C) No.34769 of 2022
                          Mrs.Sasmita Sahoo and others                ....              Petitioners
                                                              Mr. Pitambar Acharya, Sr. Advocate
                                                     Along with Mr. Bidyalok Mohapatra, Advocate
                                                               Along with Mr. B.Pr. Das, Advocate
                                                         -versus-
                          State of Odisha & others                    ....       Opposite Parties
                                                                             Mr. Saswat Das, AGA
                                                                          Ms. Pami Rath, Advocate
                                                                                 (For Interveners)
                                                                         Mr. M.K. Dash, Advocate
                                                                                    (For Caveator)
                                                                       Mr. B.S. Tripathy, Advocate
                                                                (For Interveners-Opposite Parties)
                                                                   Mr. Amitabh Mishra, Advocate
                                                                (For Interveners-Opposite Parties)
                                                                         Mr. S. Palit, Sr. Advocate
                                                                (For Interveners-Opposite Parties)
                                                                      Mr. B.B. Mohanty, Advocate
                                                                            For O.P. Nos.67 & 69

                                                      CORAM:

                                          JUSTICE A.K. MOHAPATRA
                                                        ORDER

Order No. 01.09.2023 W.P.(C) Nos.34769, 36121 & 4485 of 2022, W.P.(C) Nos.7162 & 15515 of 2023

38. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. Heard learned counsels for both the parties.

3. Hearing from learned counsel for both parties is closed.

4. The judgment is reserved.

( A.K. Mohapatra ) Judge Anil

Signature Not Verified Digitally Signed Signed by: ANIL KUMAR SAHOO Designation: Junior Stenographer Reason: Authentication Location: High Court of Orissa Date: 02-Sep-2023 15:39:12