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Amulya Behera vs State Of Odisha
2023 Latest Caselaw 13470 Ori

Citation : 2023 Latest Caselaw 13470 Ori
Judgement Date : 31 October, 2023

Orissa High Court
Amulya Behera vs State Of Odisha on 31 October, 2023
                                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                   JCRLA No.36 of 2013
                                 Amulya Behera                  ....                  Appellant
                                                                                 Mr. S. Swain,
                                                                                     Advocate
                                                             -versus-

                                 State of Odisha                    ....            Respondent
                                                                             Mrs. S. Pattanaik,
                                                                                          AGA
                                         CORAM:
                                         MR. JUSTICE D.DASH
                                         MR. JUSTICE G.SATAPATHY
                                                             ORDER

31.10.2023 Order No.

02. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Heard Mr. S. Swain, learned counsel for the appellant and Mrs. S. Pattanaik, learned Additional Government Advocate.

3. Hearing being concluded; judgment is reserved.

(D. Dash) Judge

(G. Satapathy) Judge Kishore/Subhasmita

Signature Not Verified Digitally Signed Signed by: SUBHASMITA DAS Designation: Jr.Stenographer Reason: Authentication Location: High Court of Orissa Date: 01-Nov-2023 13:40:19

 
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