Nrusingha Charan Dash vs Member
2023 Latest Caselaw 13461 Ori

                         IN THE HIGH COURT OF ORISSA AT CUTTACK
                                      WP(C) No.18270 of 2018
                     Nrusingha Charan Dash                         ....          Petitioner
                                                               Mr. S.K. Mishra, Advocate
                                             -versus-
                     Member, Board of Revenue, Odisha,
                     Cuttack and Another                            ....     Opposite Parties
                                                Mr. K.K. Das, Additional Standing Counsel
                                                  Mr. B.P. Tripathy, counsel for O.P. No.2

                                  CORAM:
                                  SHRI JUSTICE B. P. ROUTRAY
                                              ORDER

31.10.2023 Order No.

07. 1. The matter is taken up through hybrid mode.

2. Heard Mr. S.K. Mishra, learned counsel for the Petitioner, Mr. K.K. Das, learned ASC for Opposite Party No.1 and Mr. B.P. Tripathy, learned counsel for Opposite Party No.2.

3. Hearing concluded. Judgment reserved.

(B.P. Routray) Judge M.K. Panda

Signature Not Verified Digitally Signed Signed by: MANAS KUMAR PANDA Designation: Senior Steno Reason: Authentication Location: OHC, Cuttack Date: 03-Nov-2023 16:36:39