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Kangaru @ Congress Swain vs State Of Odisha
2023 Latest Caselaw 13446 Ori

Citation : 2023 Latest Caselaw 13446 Ori
Judgement Date : 31 October, 2023

Orissa High Court
Kangaru @ Congress Swain vs State Of Odisha on 31 October, 2023
                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                           CRLA No.600 of 2023
            Kangaru @ Congress Swain    ....                         Appellant
                                                           Ms. B.L. Tripathy,
                                                                   Advocate
                                         -versus-

            State of Odisha                      ....              Respondent
                                                            Mrs. S. Pattanaik,
                                                                         AGA
                    CORAM:
                    MR. JUSTICE D.DASH
                    MR. JUSTICE G.SATAPATHY
                                       ORDER

31.10.2023 I.A. No.1497 of 2023 Order No.

04. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. The Appellant, namely, Kangaru @ Congress Swain by filing this application under section 389 of Cr.P.C., has prayed for suspension of execution of sentence imposed upon him in S.T. No.04 of 2013 by the learned Additional Sessions Judge, Aska, Ganjam and his release on bail pending disposal of the appeal.

3. Heard learned counsel for the Appellant and learned counsel for the State.

4. Taking into account the submissions made and on going through the judgment passed by the trial Court, further keeping in view the role said to have been played by the Appellant in the entire incident as those emanate from the evidence tendered through the witnesses examined from the side of the prosecution in the trial, we are not inclined to grant bail to the Appellant at this stage.

Hence, the bail application of the Appellant stands rejected.

// 2 //

5. The I.A. is accordingly disposed of.

(D. Dash) Judge

(G. Satapathy) Judge ORDER 31.10.2023 Order No. CRLA No.600 of 2023

05. 1. List this matter in the week commencing 12.02.2024.

(D. Dash) Judge

(G. Satapathy) Judge

Kishore/Subhasmita

Signature Not Verified Digitally Signed Signed by: SUBHASMITA DAS Designation: Jr.Stenographer Reason: Authentication Location: High Court of Orissa Date: 01-Nov-2023 13:40:19

 
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