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Debal Kumar Mishra vs Tapan Majhi And Another
2023 Latest Caselaw 13434 Ori

Citation : 2023 Latest Caselaw 13434 Ori
Judgement Date : 31 October, 2023

Orissa High Court
Debal Kumar Mishra vs Tapan Majhi And Another on 31 October, 2023
                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                               W.P.(C) No.16536 of 2016

             Debal Kumar Mishra                          .....                                     Petitioner
                                                                               Mr. J.K. Khuntia, Advocate

                                                         Vs.
             Tapan Majhi and another                     .....                              Opposite Parties

                                         CORAM: JUSTICE SANJAY KUMAR MISHRA

                                                                ORDER

31.10.2023 Order No. The matter is taken up through hybrid mode.

2. Mr. Khuntia, learned Counsel for the Petitioner is present.

3. As per the noting given by the Stamp Reporter, the nomenclature of this matter needs to be changed to MACA instead of Writ Petition. Impugned is the judgment dated 19.08.2016, vide which the Petitioner, being owner of the offending vehicle, was directed to pay compensation of Rs.1,41,000/- with interest @ 9% per annum from the date of Application within three months from the date of such Order. As the impugned judgment is dated 19.08.2016 and there is no interim Order staying operation of the said order, learned Counsel for the Petitioner prays for a short adjournment to take instruction and apprise the Court, as to whether any cause of action still survives and after making query, if required, to take necessary steps for change of nomenclature, as pointed out by the Office.

4. Matter be listed in the week commencing from 20.11.2023, as prayed for.

Signature Not Verified                                                      (S.K. MISHRA)
Digitally Signed padma
                                                                                JUDGE
Signed by: PADMA CHARAN DASH
Designation: Personal Assistant
Reason: Authentication
Location: ORISSA HIGH COURT, CUTTACK
Date: 02-Nov-2023 18:37:52





 

 
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