Bijayalaxmi Nanda vs State Of Odisha & Others
2023 Latest Caselaw 13405 Ori

                                           IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                         W.P.(C) No.33605 of 2023


                                  Bijayalaxmi Nanda                 .........          Petitioner

                                                            Mr. Gyanaranjan Sethi, Advocate


                                                              -Versus-

                                 State of Odisha & others                 ......... Opposite Parties

                                                                          Mr. A.K. Nanda, Advocate
                                                                    Additional Government Advocate


                                            CORAM:
                                                        JUSTICE SIBO SANKAR MISHRA

                                                                     ORDER

30.10.2023 Order No.

01. 1. Heard Mr. Gyanaranjan Sethi, learned counsel appearing for the

petitioner and Mr. Ajaya Kumar Nanda, learned Additional Government

Advocate appearing for the opposite parties.

2. Hearing is concluded and judgment is reserved.

(S.S. Mishra) Judge

Signature Not Verified Digitally Signed Signed by: SUBHASIS MOHANTY Designation: P.A.

Reason: Authentication Location: High Court of Orissa, Cuttack. Date: 30-Oct-2023 14:41:46