Kalia @ Jayasingh Chhatria vs State Of Odisha
2023 Latest Caselaw 13397 Ori

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                            JCRLA No.96 of 2012
                           Kalia @ Jayasingh Chhatria    ....                    Appellant
                                                                            Mr. S. Hota,
                                                                           Amicus Curiae
                                                       -versus-

                           State of Odisha                    ....            Respondent
                                                                     Mr. G.N. Rout, ASC
                                    CORAM:
                                    MR. JUSTICE D.DASH
                                    MR. JUSTICE G.SATAPATHY
                                                       ORDER

30.10.2023 Order No.

09. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Heard Mr. S. Hota, learned Amicus Curiae for the appellant and Mr. G.N. Rout, learned Additional Standing Counsel.

3. Hearing being concluded; judgment is reserved.

(D. Dash) Judge

(G. Satapathy) Judge Kishore/Subhasmita

Signature Not Verified Digitally Signed Signed by: KISHORE KUMAR SAHOO Designation: Secretary Reason: Authentication Location: High Court of Orissa Date: 31-Oct-2023 15:18:34