Bhagirathi Biswal And Others vs Bikram Kisan @ Bikram Bagh
2023 Latest Caselaw 13388 Ori

                                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                 R.S.A. No. 432 of 2011

                                 Bhagirathi Biswal and others          ....           Appellant(s)
                                                                              Mr.P.K.Kar,Adv.
                                                            -versus-

                                 Bikram Kisan @ Bikram Bagh            ....         Respondent(s)
                                 and others

                                                                            Mr.A.K.Sharma,Adv.
                                                                            Mr.S.Mantry,Adv.


                                          CORAM:
                                          JUSTICE ANANDA CHANDRA BEHERA
                                                         ORDER

Order No. 30.10.2023

21. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Hearing being concluded; Judgment is reserved.

(A.C. Behera) Judge

Utkalika

Signature Not Verified Digitally Signed Signed by: UTKALIKA NAYAK

Reason: Authentication Location: High Court of Orissa Date: 02-Nov-2023 17:12:06