Xavier Institute Of vs Ruturaj Patnaik & Another
2023 Latest Caselaw 13387 Ori

                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                   RSA NO.462 OF 2017

                             Xavier Institute of            ....                   Appellant
                             Management
                                                                    Mr.B. Routray, Advocate

                                                     -versus-
                             Ruturaj Patnaik & Another ....                     Respondents
                                                                         Mr. M. M. Patnaik,
                                                                                 Advocate
                                       CORAM:
                                       MR. JUSTICE D.DASH
                                                        ORDER

                Order No.                              30.10.2023
                  12.          1.          This matter is taken up through hybrid arrangement

(virtual/physical) mode.

2. Heard learned counsel for the Appellant and learned counsel for the Respondents.

3. Hearing being concluded; judgment is reserved.

(D. Dash), Judge.

Gitanjali

Signature Not Verified Digitally Signed Signed by: GITANJALI NAYAK Reason: Authentication Location: OHC Date: 02-Nov-2023 12:52:29