Mohd. Sharif Khan vs Cmd
2023 Latest Caselaw 13284 Ori

                                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                      W.P.(C) No. 22599 of 2015

                                  Mohd. Sharif Khan                 ....                 Petitioner
                                                                     Mr. L. Pangari, Sr. Advocate
                                                              -versus-

                                  CMD, Power Grid Corporation       ....          Opposite Parties
                                   of India Ltd. & Others
                                                                         Mr. A.N. Das, Advocate

                                                  CORAM: JUSTICE V. NARASINGH

                                                            ORDER

19.10.2023 Order No.

16. 1. This matter was reserved for delivery of judgment but for certain clarification, it is listed today under the heading "To be mentioned".

2. Hearing is concluded and the judgment is reserved.

(V. NARASINGH) Judge Ayesha

Signature Not Verified Digitally Signed Signed by: AYESHA ROUT Reason: Authentication Location: High Court of Orissa Date: 19-Oct-2023 18:24:48