Bijendra Singh vs State Of Odisha
2023 Latest Caselaw 13258 Ori

                                     IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                      BLAPL No. 7801 of 2023

                                   Bijendra Singh                 ....                 Petitioner
                                                                       Mr. S. Manohar, Advocate

                                                            -versus-

                               State of Odisha                    ....             Opposite Party
                                                                           Mr. A. Pradhan, ASC

                                                    CORAM: JUSTICE V. NARASINGH

                                                           ORDER

19.10.2023 Order No.

09. 1. The judgment is pronounced in open Court and kept in separate sheet.

(V. NARASINGH) Judge Santoshi

Signature Not Verified Digitally Signed Signed by: SANTOSHI LENKA Designation: Senior Stenographer Reason: Authentication Location: High Court of Orissa Date: 20-Oct-2023 13:54:59