Citation : 2023 Latest Caselaw 13063 Ori
Judgement Date : 18 October, 2023
IN THE HIGH COURT OF ORISSA AT CUTTACK
WP(C) No.9371 of 2012
Deba Prasad Mangaraj & .... Petitioners
others
Mr. B.K. Sharma, Adv.
-versus-
State of Odisha & others .... Opposite Parties
Mr. S.N. Pattnaik, AGA
Mr. D.N. Mohapatra. Adv. (O.P Nos.1 & 2)
Mr. P.K. Mishra, Adv. (O.P Nos.3 to 9, 12 & 14)
Mr. S. Udgata, Adv. (O.P. 10)
WP(C) No.8720 of 2012
Kanhu Charan Sethi .... Petitioner
Mr. Mohit Agarwal, Adv.
-versus-
State of Odisha & others .... Opposite Parties
Mr. S.N. Pattnaik, AGA
Mr. D.N. Mohapatra. Adv. (O.P Nos.1 & 2)
WP(C) No.8731 of 2012
Baula Singh .... Petitioner
Mr. Bigyan Ku. Sharma, Adv.
-versus-
State of Odisha & others .... Opposite Parties
Mr. S.N. Pattnaik, AGA
Mr. D.N. Mohapatra. Adv. (O.P Nos.1 & 2)
Page 1 of 2
CORAM: JUSTICE V. NARASINGH
ORDER
18.10.2023 Order No.
15. 1. These matters were reserved for delivery of judgment but for certain clarification, it is listed today under the heading "To be mentioned".
2. Hearing is concluded and the judgment is reserved.
(V. NARASINGH) Judge PKS
Signature Not Verified Digitally Signed Signed by: PRADEEP KUMAR SWAIN Designation: A.R.-cum-Sr. Secy. Reason: Authentication Location: Orissa High Court, Cuttack Date: 19-Oct-2023 19:19:39
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