Siddhiriddhi International vs Subhasish Das & Others
2023 Latest Caselaw 13060 Ori

             IN THE HIGH COURT OF ORISSA AT CUTTACK

                                     W.P.(C) No.26652 of 2023


                 Siddhiriddhi International                         ....         Petitioner
                 Pvt. Ltd. Keonjhar

                                                   Mr. S. Sourav,
                                                   Advocate

                                                         -versus-
                 Subhasish Das & others                             .... Opposite Parties

                                                   Mr. D.P. Mohanty, Advocate
                                                   (For Opposite Party No.1)

                  CORAM: JUSTICE SANJAY KUMAR MISHRA
                                                         ORDER

Order No. 18.10.2023

06. This matter is taken up through hybrid mode.

2. Learned Counsel for the Parties are present.

3. Mr. Mohanty, learned Counsel for Opposite Party No.1 hands up copy of the Judgment of the apex Court in Civil Appeal No.11438 of 2014 (M/s. Govind Rubber Ltd. Vs. M/s. Louids Dreyfus Commodities Asia Pvt. Ltd.). The same be kept on record.

4. Matter be listed in the week commencing from 6th November, 2023 as prayed for.

(S. K. Mishra) Prasant Signature Not Verified Judge Digitally Signed Signed by: PRASANT KUMAR PRADHAN Designation: Secretary Reason: Authentication Location: High Court of Orissa, Cuttack. Date: 19-Oct-2023 11:23:09