Kalandi Roul vs State Of Odisha
2023 Latest Caselaw 13042 Ori

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                               CRLREV No. 506 of 2023

                                   Kalandi Roul                         ........   Petitioner
                                                                        Mr. S.N. Mishra, Adv.
                                                      -Versus-

                                   State of Odisha                .......... Opposite Party
                                                                   Mr. G.R. Mohapatra, ASC.

                                                CORAM:
                                                DR. JUSTICE S.K. PANIGRAHI

                                                      ORDER

18.10.2023 Order No.

02. 1. This matter is taken up through hybrid

arrangement.

2. Heard learned counsel for the Parties.

3. Hearing is concluded. Judgment/order is

reserved.

( Dr. S.K. Panigrahi) Judge

Murmu

Signature Not Verified Digitally Signed Signed by: LITARAM MURMU Reason: Authentication Location: High Court of Orissa Cuttack Date: 19-Oct-2023 20:23:44