Sukanta Kumar Pradhan vs State Of Odisha & Others
2023 Latest Caselaw 13041 Ori

                                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                    FAO No.301 of 2023

                                 Sukanta Kumar Pradhan             ....    Appellant
                                                                         Mr. C. Nayak, Advocate

                                                                   -versus-


                                 State of Odisha & Others          ....   Respondents
                                                                        Mr. S.K.Samal, AGA

                                                       COROM:
                                           JUSTICE BIRAJA PRASANNA SATAPATHY

                                                            ORDER

18.10.2023 Order No

01. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical) Mode.

2. As undertaken the certified copy of the impugned judgment be filed by 6.11.2023.

(Biraja Prasanna Satapathy) Judge

Subrat

Signature Not Verified Digitally Signed Signed by: SUBRAT KUMAR BARIK Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 18-Oct-2023 18:00:42