Sradhanjali Nayak vs Ganesh Chandra Nayak
2023 Latest Caselaw 13040 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                  MATA No.112 of 2023


            Sradhanjali Nayak                     ....                   Appellant

                                                          Ms. U. Padhi, Advocate

                                           -versus-

            Ganesh Chandra Nayak                  ....                 Respondent


            CORAM:
                          JUSTICE ARINDAM SINHA
                          JUSTICE SIBO SANKAR MISHRA
                                         ORDER

18.10.2023 Order No.

02. 1. Ms. Padhi, learned advocate appears on behalf of appellant-

wife. She submits, her client is aggrieved by judgment dated 2nd

January, 2023 of the family Court allowing the civil proceeding by

respondent-husband and directing restitution of conjugal rights.

Evidence in the case was not correctly appreciated. The appeal has

been filed in time.

2. Appellant will put in requisites for issuance of notice of

appeal. Lower Court records be called for.

// 2 //

3. List on 16th November, 2023.

4.

( Arindam Sinha ) Judge

( S. S. Mishra ) Judge

Prasant

Signature Not Verified Digitally Signed Signed by: PRASANT KUMAR SAHOO Reason: Authentication Location: OHC Date: 18-Oct-2023 19:05:57